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Biju Janta Dal And Another vs Chief Commissioner Of Income Tax .... ...
2023 Latest Caselaw 15265 Ori

Citation : 2023 Latest Caselaw 15265 Ori
Judgement Date : 29 November, 2023

Orissa High Court

Biju Janta Dal And Another vs Chief Commissioner Of Income Tax .... ... on 29 November, 2023

Bench: S.K. Panigrahi, G. Satapathy

              IN THE HIGH COURT OF ORISSA AT CUTTACK
                     W.P.(C) Nos.20219 of 2022 and 18149 of 2021


Biju Janta Dal and another                                         ....          Petitioner (s)
(In W.P.(C) No.20219 of 2022)

                                                        Mr. Ashok Kumar Parija, Sr. Advocate,
                                                              Mr. Ramesh Singh, Sr.Advocate
                                                             Mr. Arnab Behera, Advocate And
                                                                   Ms. Adyasa Kar, Advocate

                                                        -versus-

Chief Commissioner of Income Tax     ....            Opp. Party(s)
and others
              Mr. R.Chimanka, Senior Additional Standing Counsel
                                                       along with
                 Mr.A.Kedia, Junior Standing Counsel for Revenue
                        Mr.R.P.Kar, Senior Advocate for O.P. No.3


Biju Janta Dal and Another                                         ....          Petitioner (s)
(in WP(C) No. 18149 of 2021)
                                                        Mr. Ashok Kumar Parija, Sr. Advocate,
                                                              Mr. Ramesh Singh, Sr.Advocate
                                                                 Mr. Arnab Behera, Advocate
                                                              And Ms. Adyasa Kar, Advocate

                                                        -versus-

Chief Commissioner of Income Tax      ....           Opp. Party(s)
and others
              Mr. R.Chimanka, Senior Additional Standing Counsel
                                                        along with
                  Mr.A.Kedia, Junior Standing Counsel for Revenue
Signature Not Verified Mr.R.P.Kar, Senior Advocate for O.P. No.3
Digitally Signed
Signed by: BHABAGRAHI JHANKAR
Designation: Assistant Registrar-cum-Senior Secretary
Reason: Authentication
Location: HIGH COURT OF ORISSA, CUTTACK
Date: 04-Dec-2023 12:00:59
                                            CORAM:
                                            DR. JUSTICE S.K. PANIGRAHI
                                            MR JUSTICE G. SATAPATHY
                                                      ORDER

29.11.2023 Order No.

08. 1. Both the matters are taken up through hybrid arrangement.

2. Since some of the important points in the matters felt to be escaped

from the attention of the Court while dictating the order, hence, this

matter is listed today under the heading "To Be Mentioned".

3. Heard learned counsel for the parties further.

4. Hearing is concluded. Judgment/ order is reserved.

(Dr. S.K.Panigrahi) Judge

(G. Satapathy) Judge

B. Jhankar

Designation: Assistant Registrar-cum-Senior Secretary

Location: HIGH COURT OF ORISSA, CUTTACK Date: 04-Dec-2023 12:00:59

 
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