Odisha Mining Corporation Ltd vs Abhay Kumar Mohanty
2023 Latest Caselaw 15264 Ori

Orissa High Court

Odisha Mining Corporation Ltd vs Abhay Kumar Mohanty on 29 November, 2023

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                           ARBA No.52 of 2018
                                            Odisha Mining Corporation Ltd.       ....        Appellant(s)
                                            & Ors.
                                                                                 Mr. B.P. Tripathy, Adv.

                                                                      -versus-
                                            Abhay Kumar Mohanty                ....       Respondent (s)
                                                                      Mr. Jatindra Ku. Mohapatra,, Adv.



                                                        CORAM:
                                                        DR. JUSTICE S.K. PANIGRAHI

                                                                     ORDER

                     Order                                          29.11.2023
                     No.

18. 1. The matter is taken up through hybrid arrangement.

2. Since some of the important points in the matter felt to

be escaped from the attention of the Court while dictating

the order, hence, this matter is listed today under the

heading "To Be Mentioned".

3. Heard learned counsel for the parties further.

4. Hearing is concluded. Judgment/ order is reserved.

( Dr. S.K. Panigrahi) Judge B.Jhankar

Designation: Assistant Registrar-cum-Senior Secretary

Location: HIGH COURT OF ORISSA, CUTTACK Date: 04-Dec-2023 11:56:26