Orissa State Housing Board vs M/S. Winners Security Services
2023 Latest Caselaw 15263 Ori

Orissa High Court

Orissa State Housing Board vs M/S. Winners Security Services on 29 November, 2023

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                            ARBA No.8 of 2011
                                            Orissa State Housing Board,       ....       Appellant(s)
                                            Bhubaneswar
                                                                      Mr. Dayananda Mohapatra, Adv.
                                                                             Mr. M.R. Pradhan, Adv.
                                                                    -versus-
                                            M/s. Winners Security Services ....       Respondent (s)
                                            (O) Pvt. Ltd.,Bhubaneswar.
                                                                                 Mr. Avijit Pal, Adv.



                                                        CORAM:
                                                        DR. JUSTICE S.K. PANIGRAHI

                                                                     ORDER

                     Order                                          29.11.2023
                     No.

22. 1. The matter is taken up through hybrid arrangement.

2. Since some of the important points in the matter felt to

be escaped from the attention of the Court while dictating

the order, hence, this matter is listed today under the

heading "To Be Mentioned".

3. Heard learned counsel for the parties further.

4. Hearing is concluded. Judgment/ order is reserved.

( Dr. S.K. Panigrahi) Judge B.Jhankar

Designation: Assistant Registrar-cum-Senior Secretary

Location: HIGH COURT OF ORISSA, CUTTACK Date: 04-Dec-2023 11:56:26