Sumati Das vs State Of Odisha And Others ... Opposite ...
2023 Latest Caselaw 15184 Ori

Orissa High Court

Sumati Das vs State Of Odisha And Others ... Opposite ... on 28 November, 2023

Author: G. Satapathy

Bench: G. Satapathy

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 W.P.(C) No. 9343 of 2014


                         Sumati Das                                    ...         Petitioner
                                                                     Mr. S.K. Das, Advocate
                                                          -versus-

                         State of Odisha and others                    ... Opposite Parties
                                                Mr. D. Mohapatra, ASC (O.P. Nos. 1 to3)
                                                     Mr. L.K. Mohanty, Advocate (O.P.4)
                                                          Mr. J. Biswal, Advocate (O.P.5)
                                                    Mr. P.C. Jena, Advocate (Intervener)
                                                        CORAM:
                                                  JUSTICE G. SATAPATHY

                                                         ORDER(ORAL)

28.11.2023 Order No.

10. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Heard, Mr. S.K. Das, learned counsel for the petitioner, Mr. D. Mohapatra, learned ASC for O.P. Nos. 1 to 3, Mr. J. Biswal, learned counsel appearing for O.P. No.5, but none appears for O.P. No.4 as well as for Intervener.

3. Hearing being concluded judgment is reserved.

Digitally Signed                                                                  Judge


             S.Sasmal

Location: High Court of Orissa Cuttack Date: 29-Nov-2023 12:47:38