Suresh Chandra Bal And Others vs Raghunath Majhi & Others
2023 Latest Caselaw 15181 Ori

Orissa High Court

Suresh Chandra Bal And Others vs Raghunath Majhi & Others on 28 November, 2023

Author: M.S. Raman

Bench: M.S. Raman

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                              CRP No.19 of 2005

                     Suresh Chandra Bal and Others      ....                    Petitioner
                                                  Miss Sakshi Rout, Advocate on behalf
                                                of Mr. S.P. Misra, Senior Advocate

                     Raghunath Majhi & Others                     ....              Opposite Parties


                                             CORAM:
                                             JUSTICE M.S. RAMAN

                                                               ORDER

            Order No.                                         28.11.2023
              22.           1.         This civil revision petition has been filed by the Petitioners

challenging the judgment and decree dated 14.03.2005 and 04.04.2005 respectively passed by the learned Ad hoc Additional District Judge (F.T.), Keonjhar in Misc. Appeal No.7/1 of 2002/2003, reversing the order dated 31.01.2002 passed by the learned Civil Judge (Senior Division), Keonjhar in Succession Misc. Case No.4 of 2000.

2. Miss S. Rout, learned counsel on behalf of Mr. S.P. Misra, learned Senior Counsel appearing for the Petitioners submits that she has no instruction in this matter. A memo to that effect has been filed in Court, which is taken on record.

3. In view of the above submission, the CRP stands disposed of for want of instruction.

(M.S. Raman)

Designation: PA(SECRETARY-IN-CHARGE)

Aks ORISSA HIGH COURT, CUTTACK Location:

Date: 29-Nov-2023 16:59:58