Ashok Kumar Behera And vs State Of Odisha
2023 Latest Caselaw 15147 Ori

Orissa High Court

Ashok Kumar Behera And vs State Of Odisha on 28 November, 2023

Bench: D.Dash, G.Satapathy

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                CRLA No.188 of 2012
                                 Ashok Kumar Behera and      ....                    Appellants
                                 another                                       Mr. D. Sarangi,
                                                                                    Advocate
                                                             -versus-

                                 State of Odisha                    ....            Respondent
                                                                             Mrs. S. Pattanaik,
                                                                                          AGA
                                         CORAM:
                                         MR. JUSTICE D.DASH
                                         MR. JUSTICE G.SATAPATHY
                                                             ORDER

28.11.2023 Order No.

08. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr. D. Sarangi, learned counsel for the Appellants and Mrs. S. Pattanaik, learned Additional Government Advocate.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

(G. Satapathy) Judge Kishore/Subhasmita

Location: High Court of Orissa