Mangal Majhi & Ors vs State Of Odisha & Ors. .... Opposite ...
2023 Latest Caselaw 15111 Ori

Citation : 2023 Latest Caselaw 15111 Ori
Judgement Date : 21 November, 2023

Orissa High Court

Mangal Majhi & Ors vs State Of Odisha & Ors. .... Opposite ... on 21 November, 2023

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 W.P.(C) No.34004 of 2023

                                  Mangal Majhi & Ors.                      ....       Petitioner(s)
                                                                         Mr. Pitambar Panda, Adv.
                                                            -versus-
                                  State of Odisha & Ors.                 .... Opposite Party(s)
                                                                Mr. Gyanaranjan Mohapatra, ASC

                                           CORAM:
                                           DR. JUSTICE S.K. PANIGRAHI
                                                            ORDER

Order 21.11.2023 No.

02. 1. This matter is taken up through hybrid

arrangement.

2. Learned counsel for the State seeks one week time

to take instruction whether the case of the present

Petitioner is covered by the judgment in the case of

Dhananjaya Charan Dey and Ors. Vrs. State of Odisha

decided on 05.03.2020 in W.P.(C) No.31679 of 2011.

3. List this matter on 4th December, 2023.

(Dr. S.K. Panigrahi) Judge Ayaskanta

Designation: Personal Assistant

Location: High Court of Orissa