Subrata Kumar Panda vs Sangita Rani Panda & Ors
2023 Latest Caselaw 15083 Ori

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             CRLREV No.576 of 2023

                                  Subrata Kumar Panda                 ....        Petitioner(s)
                                                                    Mr. Gopinath Mishra, Adv.
                                                            -versus-
                                  Sangita Rani Panda & Ors.            ....     Opposite Party(s)

                                                           Mr. Gyana Ranjan Mohapatra, ASC

                                           CORAM:
                                           DR. JUSTICE S.K. PANIGRAHI

             Order                                         ORDER
             No.                                          20.11.2023

01. 1. This matter is taken up through hybrid arrangement.

2. Learned counsel for the Petitioner seeks one week time

to file the judgment of the trial court.

3. List this matter on 4th December, 2023.

(Dr. S.K. Panigrahi) Judge

Ayaskanta

Signature Not Verified Digitally Signed Signed by: AYASKANTA JENA Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa Date: 20-Nov-2023 16:54:16