Siddhiriddhi International vs Subhasish Das & Others
2023 Latest Caselaw 15082 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                           W.P.(C) No.26652 of 2023


                 Siddhiriddhi International       ....         Petitioner
                 Pvt. Ltd. Keonjhar

                                   Mr. S. Sourav,
                                   Advocate

                                       -versus-
                 Subhasish Das & others           .... Opposite Parties

                                   Mr. D.P. Mohanty, Advocate
                                   (For Opposite Party No.1)

                  CORAM: JUSTICE SANJAY KUMAR MISHRA
                                      ORDER

Order No. 20.11.2023

09. This matter is taken up through hybrid mode.

2. Though the hearing was concluded, the matter has been listed today for the limited purpose of filing the Written Notes of Submission.

3. Learned Counsel for the Parties are present and file their respective Notes of Submission. The same are taken on record.

4. Mr. Sourav, learned Counsel for the Petitioner admits to have received the copy of the Notes of Submission filed by the Opposite Party No.1 and undertakes to serve a copy of the Notes of Submission filed by the Petitioner on Mr. Mohanty, learned Counsel for Opposite Party No.1, in course of the day.

5. As the hearing has been concluded since 14th November, 2023, judgment is reserved.

(S. K. Mishra) Prasant Judge

Signature Not Verified Digitally Signed Signed by: PRASANT KUMAR PRADHAN Designation: Secretary Reason: Authentication Location: High Court of Orissa, Cuttack. Date: 21-Nov-2023 11:15:44