Rekha Khaitan vs Narayan Prasad Agrawal
2023 Latest Caselaw 15079 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 MATA No. 332 of 2023



            Rekha Khaitan                           ....             Appellant


                                                   Ms. Sujata Jena, Advocate
                                        -versus-

            Narayan Prasad Agrawal                  ....           Respondent




                      CORAM:
                                 JUSTICE ARINDAM SINHA
                                 JUSTICE SIBO SANKAR MISHRA


                                        ORDER

20.11.2023 Order No.

01. 1. Ms. Jena, learned advocate appears on behalf of appellant-wife.

She submits, her client is aggrieved by judgment dated 24 th August,

2023 passed by the family Court dissolving the marriage. Her client

has filed the appeal in time.

2. Appellant will put in requisites for issuance of notice of appeal.

The lower Court record be called for.

// 2 //

3. List on 11th December, 2023.

(Arindam Sinha) Judge

(S.S. Mishra) Judge Sks

Signature Not Verified Digitally Signed Signed by: SISIR KUMAR SETHI Designation: PERSONAL ASSISTANT Reason: Authentication Location: ORISSA HIGH COURT Date: 20-Nov-2023 17:28:19