Pranati Palei vs Kishore Chandra Palei
2023 Latest Caselaw 15072 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                MATA No. 389 of 2023



            Pranati Palei                         ....            Appellant


                                           Mr. Amitav Tripathy, Advocate
                                       -versus-

            Kishore Chandra Palei                 ....          Respondent




                      CORAM:
                                JUSTICE ARINDAM SINHA
                                JUSTICE SIBO SANKAR MISHRA


                                        ORDER

20.11.2023 Order No. MATA no.389 of 2023 and I.A. no.399 of 2023

01. 1. Mr. Tripathy, learned advocate appears on behalf of appellant-

wife. He submits, his client is aggrieved by judgment dated 30th

September, 2023 passed by the family Court. The appeal has been

filed in time along with application for stay of operation of impugned

judgment.

// 2 //

2. Issue notice on the application and appeal. Accept one set of

process fee for service by registered/speed post with AD. The lower

Court record be called for.

3. List on 11th December, 2023. Impugned judgment will remain

stayed till next date of hearing.

(Arindam Sinha) Judge

(S.S. Mishra) Judge Sks

Signature Not Verified Digitally Signed Signed by: SISIR KUMAR SETHI Designation: PERSONAL ASSISTANT Reason: Authentication Location: ORISSA HIGH COURT Date: 20-Nov-2023 17:28:19