Sudeepta Sahu vs State Of Odisha And Others
2023 Latest Caselaw 15071 Ori

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         W.P.(C) No. 295 of 2013

                  Sudeepta Sahu                                ...         Petitioner
                                                        Mr. S. Mohanty, Advocate
                                                 -versus-
                  State of Odisha and others                   ... Opposite Parties
                                                            Mr. D. Mohapatra, ASC

                                                CORAM:
                                         JUSTICE G. SATAPATHY

                                                 ORDER(ORAL)

20.11.2023 Order No.

18. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. At the outset, Mr. D. Mohapatra, learned ASC produces the original file of Engagement of Contract Teachers of the District Education Office, Mayurbhanj, which is taken on record.

3. Hearing being concluded judgment is reserved.

(G. Satapathy) Judge

S.Sasmal

Signature Not Verified Digitally Signed Signed by: SUBHASMITA SASMAL Reason: Authentication Location: High Court of Orissa Date: 21-Nov-2023 10:49:38