Dasarathi Jena vs Star Health And Allied
2023 Latest Caselaw 14983 Ori

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                W.P.(C) No.18517 of 2022

                                  Dasarathi Jena                            ....          Petitioner
                                                                           Mr. Pitambar Patra, Adv.
                                                                -versus-
                                  Star Health and Allied         ....    Opposite Parties
                                  Insurance Company Ltd.,
                                  Bhubaneswar & Anr.
                                                         Mr. Ramesh Chandra Sahoo-1, Adv.
                                                                               (for O.P.1)

                                           CORAM:
                                           DR. JUSTICE S.K. PANIGRAHI

                                                            ORDER

             Order                                         17.11.2023
             No.
              07.                 1.      This   matter    is     taken     up   through     hybrid

                                  arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/ order is

reserved.

(Dr. S.K. Panigrahi) Signature Not Verified Judge Sumitra Digitally Signed Signed by: SUMITRA NAYAK Designation: Jr. Stenographer Reason: Authentication Location: Orissa High Court, Cuttack Date: 20-Nov-2023 17:17:30