Gandharba Pradhan & Others vs Bishnu Charan Pradhan & Others
2023 Latest Caselaw 14840 Ori

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                   R.S.A. No. 310 of 2014

                                 Gandharba Pradhan & Others            ....          Appellant(s)
                                                                            Mr.B.Ch.Panda,Adv.
                                                            -versus-

                                 Bishnu Charan Pradhan & Others        ....        Respondent(s)

                                                                            Mr.N.K.Sahu,Adv.
                                          CORAM:
                                          JUSTICE ANANDA CHANDRA BEHERA
                                                       ORDER

Order No. 16.11.2023

09. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Hearing being concluded; Judgment is reserved.

(A.C. Behera) Judge Utkalika

Signature Not Verified Digitally Signed Signed by: UTKALIKA NAYAK Reason: Authentication Location: High Court of Orissa Date: 20-Nov-2023 14:35:02