Jasobant Parida vs State Of Odisha And Another
2023 Latest Caselaw 14724 Ori

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                    W.A. No.506 of 2016


                  Jasobant Parida                           ...          Appellant
                                          Mr. Ramakanta Mohanty, Senior Advocate
                                assisted by Mr. Debendra Kumar Sahoo-1, Advocate
                                               -versus-
                  State of Odisha and Another               ...       Respondents
                                        Mr. A.R. Dash, Addl. Government Advocate

                  CORAM:
                  ACTING CHIEF JUSTICE DR. B.R. SARANGI
                  MR. JUSTICE MURAHARI SRI RAMAN
                                                       ORDER

Order No. 15.11.2023

16. 1. Heard Mr. Ramakanta Mohanty, learned Senior Advocate assisted by Mr. D.K. Sahoo-1, learned counsel for the appellant and Mr. A.R. Dash, learned Additional Government Advocate for the State-Respondents.

2. Hearing concluded. Judgment is reserved.

(DR. B.R. SARANGI) ACTING CHIEF JUSTICE

(M.S. RAMAN) JUDGE

Signature SK Jena/Secy. Not Verified Digitally Signed Signed by: SANJAY KUMAR JENA Designation: SECRETARY Reason: Authentication Location: High Court of Orissa, Cuttack. Date: 16-Nov-2023 14:41:18