State Of Odisha And Others vs Purusottam Behera
2023 Latest Caselaw 14723 Ori

Citation : 2023 Latest Caselaw 14723 Ori
Judgement Date : 15 November, 2023

Orissa High Court

State Of Odisha And Others vs Purusottam Behera on 15 November, 2023

                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               W.A. No.533 of 2023
                                                        And
                                               I.A. No. 1345 of 2023

          State of Odisha and Others                   .....                               Appellants
                                                                               Mr. R.N. Mishra, AGA
                                                       Vs.
          Purusottam Behera                            .....                              Respondent

                             CORAM:
                                 ACTING CHIEF JUSTICE DR. B.R. SARANGI
                                 MR. JUSTICE MURAHARI SRI RAMAN

                                                              ORDER

15.11.2023

Order No. This matter is taken up by hybrid mode.

2. Heard.

3. Mr. R. N. Mishra, learned Addl. Government Advocate appearing for the State-appellants contended that the matter is covered by the judgment of this Court in the case of State of Odisha and another v. Joseph Barik (W.A. No. 805 of 2021 and batch, disposed of on 11.05.2023). But, this appeal has been filed with delay of 264 days.

4. Issue notice to the respondent on the question of limitation by registered post with A.D., for which requisites shall be filed within three working days. Office shall send notice to the said respondent fixing an early returnable date.





                                                           (DR. B.R. SARANGI)
                                                          ACTING CHIEF JUSTICE
          Laxmikant



Signature Not Verified                                            (M.S. RAMAN)
Digitally Signed                                                     JUDGE

Signed by: LAXMIKANT MOHAPATRA Designation: Senior Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 16-Nov-2023 10:26:14