Kshirod Ku.Majhi vs State Of Odisha & Others
2023 Latest Caselaw 14721 Ori

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  W.P.(C).No.23364 of 2013

                              Kshirod Ku.Majhi                           ....             Petitioner
                                                                    Mr. Sanjib Mohanty, Advocate


                                                              -Versus-


                              State of Odisha & others                   ....       Opposite Parties
                                                                                 Mr. J.P.Patra, ASC


                                        CORAM:
                                        MR. JUSTICE R.K. PATTANAIK

                                                            ORDER

15.11.2023 Order No.

08. 1. Heard learned counsel for the petitioner and Mr. Patra, learned ASC for the State-opposite parties.

2. Hearing is concluded.

3. Order is reserved.

4. Learned counsel for the respective parties are requested to file written notes of submissions along with list of citations within a fortnight from today.

5. Interim order passed earlier shall remain in force till the delivery of judgment.

(R.K.Pattanaik) Judge

kabita

Signature Not Verified Digitally Signed Signed by: KABITARANI MAJHI Designation: Secretary Reason: Authentication Location: OHC,Cuttack Date: 16-Nov-2023 18:23:27