Deepak Kumar Nayak vs State Of Odisha & Others
2023 Latest Caselaw 14719 Ori

Citation : 2023 Latest Caselaw 14719 Ori
Judgement Date : 15 November, 2023

Orissa High Court

Deepak Kumar Nayak vs State Of Odisha & Others on 15 November, 2023

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           WPC(OAC) No.29 of 2016

                     Deepak Kumar Nayak                         ....                    Petitioner
                                                       Mr. B. Routray, Sr. Advocate along with
                                                           Mr. Subhadutta Routray, Advocate

                                                          -versus-
                     State of Odisha & Others                    ....              Opposite Parties

                                                                            Mr. Biplab Mohanty,
                                                                       Additional Govt. Advocate
                                              CORAM:
                                              JUSTICE MURAHARI SRI RAMAN

                                                              ORDER

            Order No.                                        15.11.2023
              09.           1.         This matter is taken up by virtual/physical mode.

2. Common judgment has been pronounced today. Judgment is passed in separate sheets. Copy of the judgment is placed below in this record.

(M.S. Raman) Judge

Aswini

Signature Not Verified Digitally Signed Signed by: ASWINI KUMAR SETHY Designation: PA(SECRETARY-IN-CHARGE) Reason: Authentication Location: ORISSA HIGH COURT, CUTTACK Date: 15-Nov-2023 16:32:21