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Pragyan Pattanaik vs Deepak Kumar Samantasinghar
2023 Latest Caselaw 14714 Ori

Citation : 2023 Latest Caselaw 14714 Ori
Judgement Date : 15 November, 2023

Orissa High Court
Pragyan Pattanaik vs Deepak Kumar Samantasinghar on 15 November, 2023
                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  MATA No. 334 of 2023


            Pragyan Pattanaik                     ....              Appellant


                                                  Mr. S.K. Dash, Advocate
                                       -versus-

            Deepak Kumar Samantasinghar           ....          Respondent




                     CORAM:
                                  JUSTICE ARINDAM SINHA
                                  JUSTICE SIBO SANKAR MISHRA


                                       ORDER

15.11.2023 I.A. no.347 of 2023 and I.A. no.348 of 2023 Order No.

01. 1. Mr. Dash, learned advocate appears on behalf of

applicant/appellant-wife. He submits, his client is aggrieved by

judgment dated 11th April, 2023 made by the family Court dissolving

the marriage and directing permanent alimony. His client was unaware

of impugned judgment. Discovery was on instrument for permanent

alimony sent by post. His client has not accepted it. By reason of

ignorance of the proceeding and impugned judgment and subsequent

discovery, the appeal was filed on delay. Application for condonation

// 2 //

has been made. He submits, the delay be condoned and the appeal

admitted. Reported delay is 78 days. His client has made another

application for stay of operation of impugned judgment since

respondent-husband is likely to get remarried.

2. Issue notice along with this order upon respondent-husband on

the application for delay, stay and appeal. Accept one set of process

fee for service by registered/speed post with AD. Applicant will put in

requisites.

3. List on 6th December, 2023. Impugned judgment will remain

stayed till next date of hearing.

(Arindam Sinha) Judge

(S.S. Mishra) Judge

Sks

Signature Not Verified Digitally Signed Signed by: SISIR KUMAR SETHI Designation: PERSONAL ASSISTANT Reason: Authentication Location: ORISSA HIGH COURT Date: 15-Nov-2023 18:04:51

 
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