The Superintending Engineer vs Presiding Officer
2023 Latest Caselaw 14627 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                              W.P.(C) No.20452 of 2017

            The Superintending Engineer,           ....          Petitioners
            Generation Circle, OHPC Ltd.,
            Burla and another

                                         Mr. D.P. Nanda, Senior Advocate

                                       -versus-

            Presiding Officer, Labour Court,       ....     Opposite Parties
            Sambalpur and another

                                Ms. S. Pattanayak, Addl. Govt. Advocate
                                                          (for O.P. no.1)
                              Mr. N.K. Acharya, Advocate (for O.P. no.2)

                    CORAM:
                                JUSTICE ARINDAM SINHA
                                JUSTICE SIBO SANKAR MISHRA
                                       ORDER

14.11.2023 Order No.

06. 1. Mr. Nanda, learned senior advocate appears on behalf of

petitioners (management). He submits, challenge in the writ petition is

covered by judgment dated 24th August, 2023 made by coordinate

Bench in W.P.(C) no.24200 of 2017 (petitioners' own case).

2. Ms. Pattanayak, learned advocate, Additional Government

Advocate appears on behalf of opposite party no.1. Mr. Acharya,

learned advocate appears on behalf of opposite party no.2. Said

// 2 //

opposite party is to consider submission made on behalf of petitioner

regarding the challenge being covered.

3. List on 21st November, 2023.

(Arindam Sinha) Judge

(S.S. Mishra) Judge Jyoti

Signature Not Verified Digitally Signed Signed by: JYOTIPRAVA BHOL Reason: Authentication Location: HIGH COURT OF ORISSA Date: 14-Nov-2023 18:09:35