Smt. Sabitri Parida And Others vs State Of Odisha And Others
2023 Latest Caselaw 14528 Ori

                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                       W.P.(C) No. 5064 of 2012

                    Smt. Sabitri Parida and Others                          ...          Petitioners
                                                                       Mr. T.K. Mohanty, Advocate
                                                            -versus-
                    State of Odisha and Others              ...      Opposite Parties
                                            Mr. S.N. Nayak, Addl. Standing Counsel

                    CORAM:
                    ACTING CHIEF JUSTICE DR. B.R. SARANGI
                    MR. JUSTICE MURAHARI SRI RAMAN
                                                            ORDER

Order No. 13.11.2023

10. 1. Learned counsel appearing for the petitioners served a copy of the judgment of this Court in Chandra Sekhar Rath v. The Collector, Dhenkanal and Others (1989) CLT 493 (FB) on Mr. S.N. Nayak, learned Additional Standing Counsel appearing for the State-Opposite Parties, who wants to examine the same and make his submission on the next date.

2. Call this matter next week.

(DR. B.R. SARANGI) ACTING CHIEF JUSTICE

(M.S. RAMAN) JUDGE

Signature Not Verified Digitally Signed Signed by: SANJAY KUMAR JENA Designation: SECRETARY S.K. Jena/Secy Reason: Authentication Location: High Court of Orissa, Cuttack. Date: 14-Nov-2023 10:56:15