Bhaktanath Panda vs State Of Odisha & Others
2023 Latest Caselaw 14527 Ori

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                     W.P.(C ) No.8793 of 2016

                              Bhaktanath Panda                    ....       Petitioner
                                                                           Mr. M.K. Mohanty, Adv.
                                                                -versus-

                              State of Odisha & Others            ...         Opp. Parties
                                                                           State Counsel


                                                              CORAM:
                                                 JUSTICE BIRAJA PRASANNA SATAPATHY

                                                            ORDER

13.11.2023 Order No

5. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical) Mode.

2. Heard learned counsel for the parties.

3. It is contended by the learned counsel appearing for the parties that the issue involved in the present case is covered by the Judgment of this Court so passed on 11.05.2023 in W.P.(C ) No.12606 of 2023(Dr. Premalata Rout Vs. State of Odisha & Others)

4. In view of such submissions made by the learned counsel appearing for the parties, the present Writ Petition is disposed of in the light of the order so passed in W.P.(C ) No.12606 of 2023.

(Biraja Prasanna Satapathy) Judge sangita

Signature Not Verified Digitally Signed Signed by: SANGITA PATRA Reason: authentication of order Location: high court of orissa, cuttack Date: 14-Nov-2023 15:15:39