Chittaranjan Das vs Mr. Aurobinda Agrawal
2023 Latest Caselaw 14117 Ori

Citation : 2023 Latest Caselaw 14117 Ori
Judgement Date : 9 November, 2023

Orissa High Court

Chittaranjan Das vs Mr. Aurobinda Agrawal on 9 November, 2023

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            CONTC No.8426 of 2023

          Chittaranjan Das                             .....                                Petitioner
                                                                           Mr. B. Mohanty, Advocate
                                                       Vs.
          Mr. Aurobinda Agrawal, IAS,                  .....                          Opposite Parties
          Commissioner-cum-Secretary to
          Govt. & Others
                                                                            Mr. L. Samantaray, AGA
                             CORAM:
                                ACTING CHIEF JUSTICE DR. B.R. SARANGI
                                MR. JUSTICE MURAHARI SRI RAMAN

                                                               ORDER

09.11.2023 Order No. This matter is taken up through hybrid mode.

01.

2. Heard Mr. B. Mohanty, learned counsel appearing for the Petitioner.

3. It appears that the judgment dated 03.04.2023 passed by this Court in W.P.(C) No.8976 of 2017 has not yet been complied with.

4. Let the Opposite Parties comply with the same, if not already complied with in the meantime, within a period of three months from the date of communication/production of certified/authenticated copy of this order by the Petitioner.

5. Contempt petition is, accordingly, disposed of.




                                                                        (DR. B.R. SARANGI)
                                                                     ACTING CHIEF JUSTICE


          Laxmikant
Signature Not Verified                                                      (M.S. RAMAN)
Digitally Signed                                                                JUDGE

Signed by: LAXMIKANT MOHAPATRA Designation: Senior Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 09-Nov-2023 16:47:46