Ramakrushna Panigrahi & vs Sujay Kumar Pati
2023 Latest Caselaw 14116 Ori

Citation : 2023 Latest Caselaw 14116 Ori
Judgement Date : 9 November, 2023

Orissa High Court

Ramakrushna Panigrahi & vs Sujay Kumar Pati on 9 November, 2023

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                CONTC No.8503 of 2023

          Ramakrushna Panigrahi &                         .....                               Petitioners
          Another
                                                                             Mr. A.K. Sarangi, Advocate
                                                          Vs.
          Sujay Kumar Pati, Tahasildar,                   .....                           Opposite Party
          Cuttack Sadar
                                                                               Mr. L. Samantaray, AGA
                             CORAM:
                                ACTING CHIEF JUSTICE DR. B.R. SARANGI
                                MR. JUSTICE MURAHARI SRI RAMAN

                                                                 ORDER

09.11.2023 Order No. This matter is taken up through hybrid mode.

01.

2. Heard Mr. A.K. Sarangi, learned counsel appearing for the Petitioners.

3. It appears that the judgment dated 22.09.2023 passed by this Court in W.P.(C) No.24151 of 2023 has not yet been complied with.

4. Let the Opposite Party comply with the same, if not already complied with in the meantime, within a period of three months from the date of communication/production of certified/authenticated copy of this order by the Petitioners.

5. Contempt petition is, accordingly, disposed of.




                                                                         (DR. B.R. SARANGI)
                                                                      ACTING CHIEF JUSTICE


          Laxmikant
Signature Not Verified                                                         (M.S. RAMAN)
Digitally Signed                                                                   JUDGE

Signed by: LAXMIKANT MOHAPATRA Designation: Senior Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 09-Nov-2023 16:47:46