Parameswar Nanda Goswami vs State Of Odisha (Vigilance)
2023 Latest Caselaw 14115 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                CRLA No.365 of 2014

                     Parameswar Nanda Goswami                   ...             Appellant
                                                  Mr. G. Misra, Sr. Advocate
                                            -versus-
                     State of Odisha (Vigilance)      ...        Respondent
                                                        Mr. M.S. Rizvi, ASC(Vigilance)
                                                     CORAM:
                                              JUSTICE G. SATAPATHY
                                                      ORDER(ORAL)

09.11.2023 Order No.

09. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Heard, Mr. G. Misra, learned Senior Counsel for the Appellant and Mr. M.S. Rizvi, learned ASC.

3. Hearing being concluded, judgment is reserved.

(G. Satapathy) Judge

Subhasmita

Signature Not Verified Digitally Signed Signed by: SUBHASMITA DAS Designation: Jr.Stenographer Reason: Authentication Location: High Court of Orissa Date: 10-Nov-2023 13:13:57