Rita Sahu vs Rabindra Sahu
2023 Latest Caselaw 14107 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                               MATA No.274 of 2023


            Rita Sahu                             ....                     Appellant

                                                       Mr. S. K. Mohanty, Advocate

                                            -versus-

            Rabindra Sahu                         ....                   Respondent

                                                          Mr. R. Mahato, Advocate

            CORAM:
                         JUSTICE ARINDAM SINHA
                         JUSTICE SIBO SANKAR MISHRA
                                          ORDER

09.11.2023

MATA No.274 of 2023 and I.A. no.282 of 2023 Order No.

03. 1. Mr. Mohanty, learned advocate appears on behalf of

applicant/appellant-wife. He submits, his client is aggrieved by

judgment dated 10th April, 2017 made by the Court below dissolving

the marriage. There was delay in filing the appeal. Application has

been made for condonation.

2. Mr. Mahato, learned advocate appears on behalf of

respondent-husband. He submits, his client received notice issued by

co-ordinate Bench on order dated 15th September, 2023.

// 2 //

3. Reported delay is 2229 days. On query from Court Mr.

Mahanta submits, he opposes the application.

4. Respondent may file objection to the application by 23rd

November, 2023. Applicant may file rejoinder, to be accepted on

adjourned date upon advance copy served.

5. List on 30th November, 2023.

6.

( Arindam Sinha ) Judge

( S. S. Mishra ) Judge

Prasant

Signature Not Verified Digitally Signed Signed by: PRASANT KUMAR SAHOO Reason: Authentication Location: OHC Date: 09-Nov-2023 17:59:26