Bhrungaraj Singh & Anr vs State Of Odisha
2023 Latest Caselaw 13997 Ori

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                CRLREV No.340 of 2022

                                  Bhrungaraj Singh & Anr.                    ....        Petitioners
                                                                             Mr. D. R. Parida, Adv.
                                                                -versus-
                                  State of Odisha                          ....     Opposite Parties
                                                                           Mr. Ch. S. Mishra, A.G.A.
                                                                                Mr. A. K. Rout, Adv.
                                                                                         (for O.P. 2)



                                           CORAM:
                                           DR. JUSTICE S.K. PANIGRAHI

                                                            ORDER

             Order                                         08.11.2023
             No.
              10.                 1.      This   matter    is     taken      up    through     hybrid

                                  arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/ order is

reserved.

(Dr. S.K. Panigrahi) Judge Sumitra

Signature Not Verified Digitally Signed Signed by: SUMITRA NAYAK Designation: Jr. Stenographer Reason: Authentication Location: Orissa High Court, Cuttack Date: 08-Nov-2023 18:05:53