Prafulla Das vs Chakradhara Karan And Others
2023 Latest Caselaw 13993 Ori

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                    R.S.A. No. 304 of 2014

                                    Prafulla Das                     ....             Appellant(s)
                                                                           Mr.S.P.Misra,Sr.Adv.
                                                                            Mr.G.Parida,Adv.
                                                               -versus-

                                    Chakradhara Karan and others     ....           Respondent(s)
                                                                          Mr.N.N.Mohapatra,Adv.

                                             CORAM:
                                             JUSTICE ANANDA CHANDRA BEHERA
                                                            ORDER

Order No. 08.11.2023

21. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Hearing being concluded; Judgment is reserved.

(A.C. Behera) Judge Utkalika

Signature Not Verified Digitally Signed Signed by: UTKALIKA NAYAK Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa Date: 10-Nov-2023 15:21:58