Para Mohanta And Others vs Dursu Munda
2023 Latest Caselaw 13991 Ori

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                          S.A. No.188 of 1987

                                        Para Mohanta and others                            Appellant
                                                            Mr. S. Mahanta, Advocate appearing on
                                                                behalf of Mr. K.B. Patnaik, Advocate
                                                                 -versus-
                                        Dursu Munda                         ....          Respondent
                                                                           Mr. A. Routray, Advocate
                                                            CORAM:
                                                   MR. JUSTICE A.C. BEHERA

                                                                  ORDER

        Order No.                                                08.11.2023
               21.                 1.      This matter is taken up through Hybrid Arrangement (Virtual
                                   /Physical Mode).

2. Heard learned counsels appearing on both the sides.

3. Hearing is concluded and judgment is reserved.

( A.C. Behera ) Judge Jagabandhu

Signature Not Verified Digitally Signed Signed by: JAGABANDHU BEHERA Designation: Secretary-in-Charge Reason: Authentication Location: OHC, CUTTACK Date: 08-Nov-2023 15:55:22