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State Of Odisha And Another vs Abhiram Jena And Another
2023 Latest Caselaw 13987 Ori

Citation : 2023 Latest Caselaw 13987 Ori
Judgement Date : 8 November, 2023

Orissa High Court
State Of Odisha And Another vs Abhiram Jena And Another on 8 November, 2023
                                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                                 W.A. No. 1003 of 2021

                                          State of Odisha and another                  ....         Appellants
                                                       Mr. H.M. Dhal, Additional Government Advocate
                                                                   -versus-
                                          Abhiram Jena and another               ....     Respondents
                                                                                               None

                                                        CORAM:
                                                        ACTING CHIEF JUSTICE DR. B.R. SARANGI
                                                        MR. JUSTICE MURAHARI SRI RAMAN
                                                                       ORDER

Order No. 08.11.2023

02. 1. This matter is taken up through Hybrid mode.

2. Heard Mr. H.M. Dhal, learned Additional Government Advocate for the Appellants-State.

3. Since the learned Single Judge has passed an order dated 12th November, 2020 in W.P.(C) No.29696 directing the Opposite Parties to consider the case of the Petitioner and regularize his services keeping in view the judgments cited therein, the authority concerned is directed first to take into consideration the case of the Petitioner in light of the Judgments cited therein and thereafter, if the Petitioner is found otherwise eligible, then regularize his services.

4. In that view of the matter, the said order of the learned Single Judge dated 12th November, 2020 is modified to the above extent.

5. Accordingly, the writ appeal is disposed of.



                                                                                     (DR. B.R. SARANGI)
                                                                                   ACTING CHIEF JUSTICE


                                                                                            (M.S. RAMAN)
Signature Not Verified                                                                         JUDGE
Digitally Signed
                        S. Behera
Signed by: SUMANTA BEHERA

Designation: Senior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 09-Nov-2023 11:15:35

 
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