Dharamananda Barik & Another vs Smt. Ambika Ghana & Others
2023 Latest Caselaw 13850 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                RSA No.310 of 2012
                 Dharamananda Barik & Another                           Appellant(s)

                                                             Mr. A.P. Bose, Advocate


                                                -versus-
                 Smt. Ambika Ghana & Others                 ....        Respondent(s)
                                                                             None


                                           CORAM:
                                  MR. JUSTICE A.C. BEHERA

                                                ORDER

Order No.                                      07.11.2023

    05.     1.            This matter is taken up through Hybrid Arrangement (Virtual
            /Physical Mode).

2. This appeal has not been admitted. Heard on the point of admission from the learned counsel for the appellants.

3. This second appeal has been preferred against the confirming Judgment. This case does not involve any substantial question of law.

4. Hence, this appeal is dismissed without being admitted. Accordingly, the appeal is disposed of finally before its admission.

                                                           ( A.C. Behera )
            Rati Ranjan                                         Judge