Brundabati Jena And Others vs Mahendra Senapati And Others
2023 Latest Caselaw 13847 Ori

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                     S.A. No. 188 of 1988

                                    Brundabati Jena and Others            ....         Appellant(s)
                                                                                Mr.D.Nayak,Adv.
                                                               -versus-

                                    Mahendra Senapati and Others          ....       Respondent(s)
                                                                                   Mr.A.Pal,Adv.
                                                                                   On behalf of
                                                                                   Mr.B.Pal,Adv.


                                             CORAM:
                                             JUSTICE ANANDA CHANDRA BEHERA
                                                            ORDER

Order No. 07.11.2023

14. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Hearing being concluded; Judgment is reserved.

(A.C. Behera) Judge Utkalika

Signature Not Verified Digitally Signed Signed by: UTKALIKA NAYAK Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa Date: 10-Nov-2023 15:20:20