Binoda Millick vs Bharati Mallick
2023 Latest Caselaw 13846 Ori

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                          R.S.A. No.381 of 2012

                                        Binoda Millick                                     Appellant
                                                                          Mr. S.K. Nayak-2, Advocate
                                                                  -versus-
                                        Bharati Mallick                     ....           Respondent
                                                                                               None
                                                            CORAM:
                                                   MR. JUSTICE A.C. BEHERA

                                                                  ORDER

Order No. 07.11.2023

12. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Hearing is concluded and judgment is reserved.

( A.C. Behera ) Judge Jagabandhu

Signature Not Verified Digitally Signed Signed by: JAGABANDHU BEHERA Designation: Secretary-in-Charge Reason: Authentication Location: OHC, CUTTACK Date: 08-Nov-2023 10:28:03