Pravasini Mohanty vs State Of Odisha And Others
2023 Latest Caselaw 13845 Ori

                                                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                                  W.A. No. 877 of 2022

                                           Pravasini Mohanty                               ....         Appellant
                                                            Mr. S.K. Pattanaik, Senior Advocate assisted by
                                                                              Mr. P.K. Pattanaik, Advocate
                                                                       -versus-
                                           State of Odisha and others                ....       Respondents
                                                         Mr. H.M. Dhal, Additional Government Advocate
                                                              Mr. P.K. Das, Advocate for Respondent No.5

                                                       CORAM:
                                                       ACTING CHIEF JUSTICE DR. B.R. SARANGI
                                                       MR. JUSTICE MURAHARI SRI RAMAN

                                                                          ORDER

Order No. 07.11.2023

07. 1. This matter is taken up through Hybrid mode.

2. Mr. S.K. Pattanaik, learned Senior Counsel appearing for the Appellant files a date chart and written note of submissions, which is taken on record.

3. Mr. P.K. Das, learned counsel appearing for the Respondent No.5 seeks time to go through the written note of submissions and the judgments cited therein.

4. On his request, list this matter next week.

(DR. B.R. SARANGI) ACTING CHIEF JUSTICE

(M.S. RAMAN) JUDGE S. Behera Signature Not Verified Digitally Signed Signed by: SUMANTA BEHERA Designation: Senior Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 08-Nov-2023 10:27:53