Karna @ Budha Naik vs State Of Odisha
2023 Latest Caselaw 13762 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          CRLA No.679 of 2012
                           Karna @ Budha Naik          ....                      Appellant
                                                                         Mr. A. Tripathy,
                                                                               Advocate
                                                       -versus-

                           State of Odisha                    ....            Respondent
                                                                     Mr. G.N. Rout, ASC
                                    CORAM:
                                    MR. JUSTICE D.DASH
                                    MR. JUSTICE G.SATAPATHY
                                                       ORDER

06.11.2023 Order No.

10. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr. A. Tripathy, learned counsel for the Appellant and Mr. G.N. Rout, learned Additional Standing Counsel.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

(G. Satapathy) Judge Kishore/Subhasmita

Signature Not Verified Digitally Signed Signed by: KISHORE KUMAR SAHOO Designation: Secretary Reason: Authentication Location: High Court of Orissa Date: 07-Nov-2023 17:50:26