Sanjaya Kumar Sahoo vs State Of Odisha & Ors
2023 Latest Caselaw 13754 Ori

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                W.P.(C) No.28845 of 2023

                                  Sanjaya Kumar Sahoo                      ....          Petitioner
                                                                            Mr. N. S. Panda, Adv.
                                                                -versus-
                                  State of Odisha & Ors.                ....      Opposite Parties
                                                                      Mr. G. R. Mohapatra, A.S.C.

                                           CORAM:
                                           DR. JUSTICE S.K. PANIGRAHI

             Order                                          ORDER
             No.                                           06.11.2023

                 05.              1.      This   matter    is     taken    up   through     hybrid

                                  arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/ order is

reserved.

(Dr. S.K. Panigrahi) Judge Sumitra

Signature Not Verified Digitally Signed Signed by: SUMITRA NAYAK Designation: Jr. Stenographer Reason: Authentication Location: Orissa High Court, Cuttack Date: 09-Nov-2023 10:56:02