Sabita Ray vs Gyana Ranjan Behera
2023 Latest Caselaw 13649 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 MATA No. 256 of 2023

            Sabita Ray                              ....             Appellant

                                           Mr. Bijayananda Dash, Advocate
                                                     Mr. S. Dash, Advocate
                                        -versus-

            Gyana Ranjan Behera                     ....        Opposite party



                     CORAM:
                                 JUSTICE ARINDAM SINHA
                                 JUSTICE SIBO SANKAR MISHRA
                                        ORDER

Order No.                              03.11.2023
 03.        1.      Mr. Dash, learned advocate appears on behalf of appellant-

wife. He submits, his client is aggrieved by judgment dated 7 th July, 2023 of the family Court dissolving the marriage. The appeal has been preferred within time.

2. Appellant will put in requisites for issuance of notice of appeal. Call for the lower Court record (LCR).

3. List on 24th November, 2023.

(Arindam Sinha) Judge

(S.S. Mishra) Judge

// 2 //

Sks

Signature Not Verified Digitally Signed Signed by: SISIR KUMAR SETHI Designation: PERSONAL ASSISTANT Reason: Authentication Location: ORISSA HIGH COURT Date: 03-Nov-2023 14:29:46