Smt. Smruti Prava Sahoo vs Sri Nabaghana Sahoo
2023 Latest Caselaw 13647 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 MATA No. 359 of 2023

            Smt. Smruti Prava Sahoo                 ....             Appellant

                                         Mr. Shashi Bhusan Jena, Advocate
                                                  Mr. A. Swain, Advocate

                                        -versus-

            Sri Nabaghana Sahoo                     ....        Opposite party




                     CORAM:
                                 JUSTICE ARINDAM SINHA
                                 JUSTICE SIBO SANKAR MISHRA
                                         ORDER

03.11.2023 I.A. no.375 of 2023 Order No.

01. 1. Mr. Swain, learned advocate appears on behalf of appellant-

wife. He submits, the appeal has been preferred in time against

judgment dated 25th September, 2023 made by the family Court,

dissolving the marriage. The appeal be admitted and there be stay of

operation of impugned judgment.

2. Appellant will put in requisites for issuance of notice of appeal.

Call for the lower Court record (LCR).

// 2 //

3. List on 23rd November, 2023. Impugned judgment will remain

stayed till next date of hearing.

(Arindam Sinha) Judge

(S.S. Mishra) Judge Sks

Signature Not Verified Digitally Signed Signed by: SISIR KUMAR SETHI Designation: PERSONAL ASSISTANT Reason: Authentication Location: ORISSA HIGH COURT Date: 03-Nov-2023 14:29:46