Tukuna Sethi vs Subhalaxmi Sethy
2023 Latest Caselaw 13576 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  MATA No.313 of 2023


            Tukuna Sethi                           ....                     Appellant

                                                         Mr. M. Mohanty, Advocate

                                             -versus-

            Subhalaxmi Sethy                       ....                   Respondent




            CORAM:
                            JUSTICE ARINDAM SINHA
                            JUSTICE SIBO SANKAR MISHRA
                                          ORDER

01.11.2023 Order No.

01. 1. Mr. Mohanty, learned advocate appears on behalf of applicant

(husband). He submits, by impugned judgment dated 21st August,

2023 the family Court dismissed the civil proceeding of his client

seeking restitution of conjugal rights. Being aggrieved, his client has

filed the appeal in time.

2. Appellant will put in requisites for issuance of notice of

appeal.

// 2 //

3. Lower Court records be called for.

4. List on 22nd November, 2023.

5.

( Arindam Sinha ) Judge

( S. S. Mishra ) Judge

Prasant

Signature Not Verified Digitally Signed Signed by: PRASANT KUMAR SAHOO Reason: Authentication Location: OHC Date: 01-Nov-2023 18:51:36