Soubhagya Ranjan Paikaray vs State Of Odisha
2023 Latest Caselaw 13575 Ori

                             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                            ABLAPL No. 12397 of 2023

               Soubhagya Ranjan Paikaray                               ....                 Petitioner
                                                                         Mr. D.P. Dhal, Sr. Adv. with
                                                                                    Mr. A. Ray, Adv.
                                                                  -Versus -
               State of Odisha                                        ....             Opposite Party
                                                                                     Mr. S.K. Mishra,
                                                                              Addl. Standing Counsel

                                     CORAM:
                                       JUSTICE SASHIKANTA MISHRA
                                                                   ORDER

01.11.2023

Order No. 1. This matter is taken up through hybrid mode.

3.

2. Hearing is concluded and judgment reserved.

(Sashikanta Mishra) Judge

A.K. Rana

Signature Not Verified Digitally Signed Signed by: AJAYA KUMAR RANA Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa, Cuttack Date: 02-Nov-2023 13:15:57