Prasanta Kumar Sahani vs Suchismita Pradhan
2023 Latest Caselaw 13570 Ori

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                   CRLMP No.1113 of 2021

                                     Prasanta Kumar Sahani               ....          Petitioner
                                                                     Mr. B.P. Mohanty, Advocate
                                                               -versus-

                                     Suchismita Pradhan                   ....          Opp. Party
                                                                         Mr.B. Mohanty, Advocate

                                            CORAM:
                                            JUSTICE CHITTARANJAN DASH
                                                           ORDER

Order No. 01.11.2023

13. Hearing concluded. Judgment is reserved.

(Chittaranjan Dash) Judge

KC Bisoi

Signature Not Verified Digitally Signed Signed by: KRUSHNA CHANDRA BISOI Designation: Secretary Reason: Authentication Location: orissa high court Date: 03-Nov-2023 11:49:21