Himansu Patnaik And Another vs State Of Odisha And Others
2023 Latest Caselaw 6530 Ori

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                        CRLMC No.939 of 2022


                                        Himansu Patnaik and another             ....            Petitioners

                                                                                     Mr. J. Pal, Advocate
                                                                     -versus-
                                        State of Odisha and others              ....          Opp. Parties

                                                                                      Mr. S. Das, A.G.A.
                                                                CORAM:

                                                   JUSTICE A.K. MOHAPATRA
                                                               ORDER

        Order No.                                             18.05.2023
               15.                 1.      This matter is taken up through Hybrid Arrangement (Virtual
                                   /Physical Mode).

2. Heard learned counsels for the parties.

3. Hearing is concluded and judgment is reserved.

4. Learned counsels for the parties are directed to file written note of submission in the meantime.

( A.K. Mohapatra) Judge Jagabandhu

Signature Not Verified Digitally Signed Signed by: JAGABANDHU BEHERA Designation: Secretary-in-Charge Reason: Authentication Location: OHC, CUTTACK Date: 20-May-2023 11:24:58