Kanda @ Narasingh Murmu vs State Of Odisha
2023 Latest Caselaw 6392 Ori

                                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                         CRLA NO.1131 OF 2022

                                       Kanda @ Narasingh Murmu                 ....            Appellant
                                                                         Mr. Niranjan Lenka, Advocate.
                                                                    -versus-
                                       State of Odisha                         ....          Respondent
                                                                              Mr.Sitikant Mishra, ASC.
                                                CORAM:
                                                MR. JUSTICE D.DASH
                                                DR. JUSTICE S.K. PANIGRAHI

                                                                    ORDER

17.05.2023 Order No.

08. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard learned Counsel for the Appellant and learned Additional Standing Counsel for the Respondent.

3. Hearing being concluded.

Judgment is reserved.

(D. Dash), Judge.

(D. Dash), Judge.

(Dr. S.K. Panigrahi) Judge.

Narayan

Signature Not Verified Digitally Signed Signed by: NARAYAN HO Designation: Personal Assistant Reason: Authentication Location: OHC Date: 18-May-2023 18:02:11