Bidhubhusan Nayak vs Punjab National Bank
2023 Latest Caselaw 6386 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             W.P.(C) No.3820 of 2023
                                Bidhubhusan Nayak                ....          Petitioner
                                                                  Mr. Pratik Dash, Adv.
                                                      -versus-
                                Punjab National Bank,          ....    Opposite Parties
                                Dwarka, New Delhi and Ors.
                                                          Mr. Anjan Kumar Biswal, Adv.



                                         CORAM:
                                         DR. JUSTICE S.K. PANIGRAHI

                Order                                    ORDER
                No.                                     17.05.2023

09. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the Parties.

5. Hearing being concluded; judgment/ order is reserved.

( Dr. S.K. Panigrahi) Judge

B.Jhankar

Signature Not Verified Digitally Signed Signed by: BHABAGRAHI JHANKAR Designation: Secretary Reason: Authentication Location: OHC, CUTTACK Date: 19-May-2023 19:33:25