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Angul Sukinda Railway Limited vs Pitambar Sahoo & Anr
2023 Latest Caselaw 5452 Ori

Citation : 2023 Latest Caselaw 5452 Ori
Judgement Date : 8 May, 2023

Orissa High Court
Angul Sukinda Railway Limited vs Pitambar Sahoo & Anr on 8 May, 2023
                               IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                           LAA No.47 of 2015

Angul Sukinda Railway Limited,                                   .....                                     Appellant
Khurda
                                                                                               Mr.P.Das, Advocate
                                                                 Vs.
Pitambar Sahoo & Anr.                                            .....                                   Respondents
                                                                                           Mr.N.Panda, Advocate
                                                                                              Mr.G.N.Rout, ASC

                                                  CORAM: JUSTICE SANJAY KUMAR MISHRA

                                                                         ORDER

08.05.2023 Order No. This matter is taken up through hybrid mode.

15.

2. Mr.P.Das, learned Counsel on behalf of Mr.S.K.Dash, learned Counsel for the Appellant, so also Mr.N.Panda, learned Counsel for the Private Respondent No.1 and Mr.G.N.Rout, learned Additional Standing Counsel for the State Respondent are present.

3. Learned Counsel for the Respondents, including the State Counsel, submit that the enhanced compensation amount has already been disbursed in favour of the beneficiaries in terms of the impugned judgment dated 22.04.2015 passed in L.A. Misc. Case No.109 of 2014.

4. The said submission made by the learned Counsel for the Respondents is not disputed by the learned Counsel for the Appellant.

5. Accordingly, appeal stands dismissed as infructuous.



                                                                                     (S.K.MISHRA)
                                                                                         JUDGE


   Banita
   BANITA          Digitally signed by BANITA
                   PRIYADARSHINI PALEI

PRIYADARSHINI Date: 2023.05.08 19:30:43 PALEI +05'30'

 
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