State Of Odisha & Another vs Bholamaheswar Dandasena & ...
2023 Latest Caselaw 5179 Ori

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            W.A. No. 775 of 2023
                     State of Odisha & another                  ....         Appellants
                                                                     Mr.A.P.Das, ASC
                                                  -versus-
                     Bholamaheswar Dandasena & another          ....       Respondents



                                CORAM:
                                THE CHIEF JUSTICE
                                JUSTICE G. SATAPATHY
                                                  ORDER

Order No. 04.05.2023

01. In view of the judgment passed by this Court dated 12th April, 2023 in W.A. No. 777 of 2021 and batch (State of Odisha v. Patitapaban Dutta Dash) the present writ appeal is dismissed in the same terms.

         Digitally
KISHO signed
      KISHORE
             by                                               (Dr. S. Muralidhar)
RE    KUMAR
      SAHOO
                                                                 Chief Justice
KUMAR Date:
      2023.05.04
SAHOO 15:58:39
      +05'30'
                                                               (G. Satapathy)
                                                                   Judge
         Kishore