State Of Odisha vs Rushava Rana And Others
2023 Latest Caselaw 5081 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                W.P.(C) No. 17064 of 2016

          State of Odisha                            .....                                       Petitioner
                                                                                   Mr. A.K. Mishra, AGA
                                                     Vs.
          Rushava Rana and others                    .....                                Opposite Parties
                                                                          Mr. Asok Mohanty, Sr. Advocate

                            CORAM:
                               DR. JUSTICE B.R. SARANGI
                               MR. JUSTICE M.S.RAMAN
                                                              ORDER

03.05.2023

Order No. This matter is taken up through hybrid mode.

16.

2. Heard Mr. A.K. Mishra, learned Additional Government Advocate for the State-petitioner and Mr. Asok Mohanty, learned Senior Advocate for opposite parties.

3. Hearing is concluded and judgment is reserved.

                                                                     (DR. B.R. SARANGI)
                                                                          JUDGE


          Arun                                                         (M.S. RAMAN)
                                                                          JUDGE




ARUN     Digitally signed
         by ARUN KUMAR
KUMAR    MISHRA
         Date: 2023.05.04

MISHRA 16:59:00 +05'30'