Madhu @ Ranjit Khadia vs State Of Orissa
2023 Latest Caselaw 2635 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                             CRLA No.83 of 2018
                 Madhu @ Ranjit Khadia                ....          Petitioner
                                                       Mr. B.K. Ragada, Adv.
                                          -versus-
                 State of Orissa                     ....           Respondent

Mr. Sitikant Mishra, ASC

CORAM:

MR. JUSTICE D. DASH DR. JUSTICE S.K. PANIGRAHI Order ORDER No. 31.03.2023

08. 1. This matter is taken up through hybrid arrangement

(virtual / physical) mode.

2. Heard learned Counsel for the Appellant and learned

Additional Standing Counsel for the State.

3. Hearing being concluded; judgment is reserved.

             .                                               (D. Dash)
                                                               Judge

(Dr. S.K. Panigrahi) Judge

B.Jhankar