Chandrasekhar Mishra vs State Of Odisha And Others
2023 Latest Caselaw 2532 Ori

                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                             W.P.(C) No. 20756 of 2017

            Chandrasekhar Mishra                  ....                  Petitioner

                                                   Mr. G.K. Nanda, Advocate

                                             -Versus -
            State of Odisha and others             ....               Opp. Parties
                                                         Mr. P.K. Panda, Standing
                                                                 Counsel (S&ME)
                                                                     Department.


                         CORAM:
                           JUSTICE SASHIKANTA MISHRA
                                         ORDER_
                                         28.03.2023

Order No.
              1.

This matter is taken up through hybrid mode.

2. Hearing is concluded. Judgment reserved.

3. The parties are at liberty to file their written note of submissions and memo of citations, if any within three working days.

(Sashikanta Mishra) Judge

BC.Tudu