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Ananda Rana & Anr vs State Of Odisha
2023 Latest Caselaw 2464 Ori

Citation : 2023 Latest Caselaw 2464 Ori
Judgement Date : 27 March, 2023

Orissa High Court
Ananda Rana & Anr vs State Of Odisha on 27 March, 2023
          IN THE HIGH COURT OF ORISSA AT CUTTACK
                    CRLA No. 44 of 2016

        Ananda Rana & Anr.                     ....        Appellants
                                               Mr.B.S. Dasparida, Adv.
                                  -versus-
        State of Odisha                       ....         Respondent

Mr. S.S.Mohapatra,ASC

CORAM:

MR. JUSTICE D.DASH DR. JUSTICE S.K. PANIGRAHI

Order ORDER No. 27.03.2023

19. 1. This matter is taken up through hybrid arrangement.

2. Heard learned counsel for the appellants and learned

counsel for the State.

3. Hearing being concluded, judgment is reserved.

( D. Dash, J )

(Dr. S.K. Panigrahi, J)

LB

 
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